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[Cites 0, Cited by 243] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(c) in The Electricity (Supply) Act, 1948

(c)the duties of [officers and other employees] [ Substituted by Act 23 of 1978, Section 19, for " officers and servant" (w.e.f. 3.6.1978).] of the Board, and their salaries, allowances and other conditions of service;