Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Uttarakhand - Subsection Section 51(4) in Uttaranchal School Education Act, 2006 (4)No Court below the rank of a Magistrate of the first class shall take cognizance of an offence under this section.
