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Narayan Kalita And Ors. Assistant ... vs Union Of India And Ors. Represented By ... on 10 April, 2015

     ITEM NO.91                              REGISTRAR COURT. 2                     SECTION XVIA

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR M K HANJURA

     Transfer Petition(s)(Civil)                      No(s).     373/2015

     NARAYAN KALITA AND ORS.                                                      Petitioner(s)

                                                           VERSUS

     UNION OF INDIA AND ORS.                                                      Respondent(s)

     (with appln. (s) for stay and office report)

     WITH
     T.P.(C) No. 377/2015
     (With appln.(s) for stay and Office Report)


     Date : 10/04/2015 This petition was called on for hearing today.


     For Petitioner(s)                       Mr.Chava Badri,adv.
                                             Mr.G.V.Rayudu,adv.
                                             Mr. Rameshwar Prasad Goyal,Adv.

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The office report indicates that service of notice is complete on the respondents, but no one has entered appearance on their behalf. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as and when the connected one gets ready.

The respondents shall be at liberty to file the counter affidavit within a period of four weeks.

List again on 31.07.2015.

(M K HANJURA) Registrar SB