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State of Rajasthan - Section

Section 4 in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

4. Quantum of Conditions of Subsidy.

- (i) The subsidy shall be granted upto 25% of the capital cost of Diesel Generating Set or Rs. 50,000/- whichever is less. In case any tourism unit, has received or is eligible to receive Central or State Investment subsidy in respect of investment on diesel generating sets, the amount of subsidy under these Regulations would be reduced by an equal amount.
(ii)Subsidy is admissible for the purchase and installation of new DG Set provided the Tourism unit purchases it directly from manufacturers or its authorised agent.
(iii)Subsidy will not be granted on second hand DG set.
(iv)Subsidy will be allowed on the sets purchased and installed either from own resources or from loans granted by Financial Institutions/Banks.