Karnataka High Court
Andhra Pradesh State Road Transport ... vs Sri D M Ramakrishnappa on 11 April, 2008
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
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-HGH COURT OF KARNATAKA HIGH CUAOLQRT OF XARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH C 3% §§5$r3fiI} 1l8 Firs: fipmi is am uzxdar Swticm 173%: :2»? Mfii',..a%ct a@?mt ma judgment arfi award czieitsd 35.13%'? mfiseé £11 §J¥C §cs.,i35Qf2%% on the v';}$r_=e1*;, Fast 'I'ra.ck 3611:: --~ 1%': Memhgm A' Bmalorwres Ema} Dixstricfi, Bamalnrc, 4_ eownmtieza; af Ra..6,04,&fI.Qi-« with intmmi.:...@::.V§%: ;:>A.a.__" ».. "
from UFLE date mfpefifinn tifi éeyosit. A A mm Appwl scaamzm' am far sre5;§i*§a__ c1a£j.§;.:'.t1'.\..g dalfmed gm f£1's§t'.*sW§'I1g:~ 'V Tm appwxxasfisgcéa praying fir saetmg " award of the T1-mma} ' £3; age& abmzt 2% years 133$ 115$ life in a.:1:-.'::i§.*.'£z:"1'£:'. an 1fi:.8.3%3 Eeavgfi helnfi the . ~.aE$«;_ imal xemmmitaéiiam, The 'fribunal has $_w'§:&§§§J§fl5'~$ampens&'fifln sf R31: fin'.€}~4»;,S%,!--g VG I32: ifi argued by Sri B Kfijaya Kmmar, flfiibe fer t mat tbs am/iéent {E552 mt amtxr dug ts; the W
-uurr uvun: ur nnnnnlnnu nlurr gsJgur ur l\}-IRIVEI-|lf\I\I-I ruurv LA-JUKI ur AAKNAIAKA Hibl-I LUURT OF KARNATAKA HIGH COURT OF KARNA'f'AI(A H15}-1 ( rash and zmfient. driving sfzlw drimr csfflm but has armurred due: 13:: tiw rider 3? the mats}? aha ar>n.%:s:ry§ezi that the sum awardwfi ':33; 212:: 4_ cmtbeiaweraide.
5. FWJ. in the E." gm; 'V V thn azumrt emu: the am*;»§§zan1:,~"*** the deomea and his ' 1rI1mg' m amaze:-a an bus mm agairzat thas ::3.::=*"t%x£ the decwed diad an 'IE: is the awidmt in questizm. 2~§.ek %1m - ' tlmnxk-in~s.:hief that the t tlfitiis Hwtmr £3-*"c:}az=: an which W-e:r:é3 Wm am. available frat crusa- his avfienxze is ma mmiaam. The A the: wmplaint is agwm: tha driver cufthe % % %};ug ; {lhaxga gum Em am gm agaizxt him. A31 V rmmrda are agamt the drive.-r sf tha AP$I~?'I'Ci bus Ema fmznmi ms: far aaemm mm» Bastian 3mm) and E???" Having @331"! is the abcw tins: Tribunal has W '|llJl"'! Lvutu ur I\Mm1MIMI\.M nlun I.§).gnI ur I\Htu1Hu-u\H filurr Luuiu ur IMAKNI-\EAlU-I HIUH LUUKT OF §(ARNA'[AK,Q HEGH cougy OF KARNA-I-AKA HIGH ' mars! tn: fékzw age: zaftzhc ytnlzgmfi mfthe mmnta. 59% s__i,_"_t}:;«c anznnnt is. deducted 'cawards paamml aim -- 'c":rf desmsedfi In Vifiifi' cf tha aama £113 Ema} awanm %§* mbmm: mm:-. be mifi & ' sac" Hamm, the fmfiawkazmg arming" fa: A" J Appaal is A' Amunt in depaagg...-- shall be mmma 'am am t