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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 27 in Kerala Building Tax Act, 1975

27. Bar of suits etc., in courts.

- No suit shall be brought in any civil court to set aside or modify any assessment made under this Act and no prosecution, suit or other proceeding shall lie against the Government or any authority or officer for anything in good faith done or intended to be done under this Act.