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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Industrial Employment Model Standing Orders, 1991

(1)Every workman, on enrolment, shall sign the prescribed Form. Every workman shall apply for enrolment in Form A-l appended to these orders, and on enrolment shall sign a declaration in Form A-II. At the time of taking appointment every workman shall be given an appointment letter in Form A-III.