Supreme Court - Daily Orders
Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 14 July, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.59 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2993/2020
RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL Appellant(s)
VERSUS
VINOD KHANNA & ORS. Respondent(s)
MR. VAIBHAV SABHARWAL AS THE AMICUS CURIAE
IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 81717/2020 - EX-PARTE STAY
IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39927/2021 - INTERVENTION APPLICATION
IA No. 25111/2021 - INTERVENTION APPLICATION
WITH
Diary No(s). 18587/2020 (XVII-A)
IA No. 90921/2020 - EX-PARTE STAY
IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90919/2020 - PERMISSION TO FILE APPEAL
Diary No(s). 19854/2020 (XVII-A)
IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION Date : 14-07-2025 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR Signature Not Verified For Appellant(s) : Mr. Abhishek Agarwal, AOR Digitally signed by INDU MARWAH Date: 2025.07.14 16:50:31 IST Reason: Mr. Manish Kumar, AOR Mr. Shivam Singh, Adv.2
Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv. Ms. Sangita Malhotra, Adv.
For Respondent(s) :Dr. Sushil Gupta, Adv.
Ms. Sunita Gupta, Adv.
Ms. Ipshita Gupta, Adv. Mr. Manan Verma, AOR Ms. Arundhati Katju, Sr. Adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.
Ms. Prakriti Anand, Adv. Ms. Lisa Sanskrit, Adv. Ms. Ritika Meena, Adv.
Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R List for disposal on 02.09.2025 at 2.00P.M. (INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)