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Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 14 July, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                                   1



     ITEM NO.59                         COURT NO.7                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                     Appellant(s)

                                                  VERSUS

     VINOD KHANNA & ORS.                                           Respondent(s)

     MR. VAIBHAV SABHARWAL AS THE AMICUS CURIAE
     IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
     IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 81717/2020 - EX-PARTE STAY
     IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39927/2021 - INTERVENTION APPLICATION
     IA No. 25111/2021 - INTERVENTION APPLICATION

     WITH
     Diary No(s). 18587/2020 (XVII-A)

     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL

         Diary No(s). 19854/2020 (XVII-A)

     IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION Date : 14-07-2025 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR Signature Not Verified For Appellant(s) : Mr. Abhishek Agarwal, AOR Digitally signed by INDU MARWAH Date: 2025.07.14 16:50:31 IST Reason: Mr. Manish Kumar, AOR Mr. Shivam Singh, Adv.
2
Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv. Ms. Sangita Malhotra, Adv.
For Respondent(s) :Dr. Sushil Gupta, Adv.
Ms. Sunita Gupta, Adv.
Ms. Ipshita Gupta, Adv. Mr. Manan Verma, AOR Ms. Arundhati Katju, Sr. Adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.
Ms. Prakriti Anand, Adv. Ms. Lisa Sanskrit, Adv. Ms. Ritika Meena, Adv.
Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R List for disposal on 02.09.2025 at 2.00P.M. (INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)