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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(vi) in The U.P. Direct Recruitment through Public Service Commission Preliminary Examination Rules, 1986

(vi)"Preliminary Examination" means screening test to be conducted by the Commission with the purpose of finding out suitable candidates for admission to the main examination or interview;