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State of Himachal Pradesh - Section

Section 6 in The Himachal Pradesh Land Revenue Act, 1953

6. Power to vary limits and alter number of tehsils, [sub-tehsils,] [Inserted by section 4 ibid.] districts and divisions.

- The State Government may, by notification vary the limits and alter the number of tehsils, [sub-tehsils], [Inserted by section 4 ibid.] districts and divisions into which the State is divided.