Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxx) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxx)[ under section 183, prescribing the manner of calculating the total expenditure incurred by the Zilla Parishad in the preceding financial year;] [This Clause was substituted by Maharashtra 43 of 1967, Section 13(2).]