Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Uttarakhand - Subsection Section 39(1) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016 (1)The State Government may by notification in the Gazette make rules for the purposes of carrying into effect the provisions of this Act.
