Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 7 in The Chennai City Land Revenue Act, 1851 7. Recovery by distress and sale. - [Repealed by section 2 of the Madras City Land-revenue (Amendment) Act, 1867 (Madras Act VI of 1867):]
