Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Cincom System India Pvt. Ltd. on 9 September, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.31 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16301/2016
(Arising out of impugned final judgment and order dated 23/03/2016
in ITA No. 204/2016 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX-2, NEW DELHI Petitioner(s)
VERSUS
CINCOM SYSTEM INDIA PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. N. K. Kaul, ASG
Ms. Chanan Parwani, Adv.
Mr. Tara Chandra Sharma, Adv.
Mr. S. S. Kachwaha, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 16669 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.09.12 13:48:11 IST Reason: