127. Special register of suits under Act to be kept.
- The particulars mentioned in Rule 1 of Order VII in Schedule I to the Code of Civil Procedure, 1908, shall in the case of such suits instead of being entered in the register of civil suits provided by Rule 2 of Order IV in Schedule 1 to the said Code, be entered in a special register to be kept by each Civil Court, to such form as may be prescribed in this behalf.
