Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of West Bengal - Subsection Section 119(3) in New Town, Kolkata Development Authority Act, 2007 (3)The Chairman shall make adequate provision for preventing receptacles, depots, places, vehicles, and vehicles referred to in this Chapter from becoming sources of nuisance.
