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State of Rajasthan - Section

Section 6B in Rajasthan Animal Husbandry Service Rules, 1963

6B. [ [Added by Rajasthan vide Notification No. F. 1(11) DOP/A-II/84, dated 13.8.1984, w.e.f. 28.8.1971.]

- Notwithstanding anything contained in clause (b) of rule 6, out of the quota fixed for promotion to the posts of Veterinary Assistant Surgeons/Animal Husbandry Extension Officers/ Demonstrators/ Lecturers, Animal Husbandry School Assistant Field Officer (Livestock Statistics), two posts shall be reserved in the year 1971 for being Filled from Village Level Workers of Panchayat and Development Department selected and sponsored by the Government for B.V.Sc A.H. Course.]