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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(1)(a) in The Himachal Pradesh Minor Canals Act, 1976

(a)if the owner of such canal consents thereto, and subject to the condition (if any) on which such consent may in any case be given;