Section 441(2)(iii) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 441(2)] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(2)(iii) in The U.P. Co-operative Societies Rules, 1968

(iii)individual members and delegates of society members in case of societies of which general body consists of individual members and delegates of society members; in one or more of the following modes, viz. -

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State of Uttar Pradesh - Subsection

Section 441(2)(iii) in The U.P. Co-operative Societies Rules, 1968