Delhi High Court - Orders
Scj Plastic Limited vs Commissioner Of Delhi Goods And Service ... on 3 March, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 4/2023 & CM APPL. 10523/2023 & CM APPL.
10524/2023
SCJ PLASTIC LIMITED ..... Appellant
Through: Mr. Rajesh Mahna & Mr. Akshay
Bhatia, Advs.
versus
COMMISSIONER OF DELHI GOODS AND
SERVICE TAX ..... Respondent
Through: Mr. Rajeev Aggarwal, Adv.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 03.03.2023
1. Issue notice.
2. Mr. Aggarwal accepts notice.
3. List on 23.03.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 3, 2023 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:06.03.2023