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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(3)(vi) in National Law University of Uttarakhand Act, 2011

(vi)supply the Chancellor the copies of the agenda of the meetings of the authorities of the University as soon as they are issued and the minutes of the meetings of the authorities ordinarily within a month of the holding of the meeting;