Bombay High Court
Smt. Gita Wd/O Chandrakant Hemke And 2 ... vs The State Of Maharashtra, Through Its ... on 25 June, 2019
Bench: Sunil B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2999 OF 2018
Smt. Gita Wd/o Chandrakant Hemke And 2 ....Petitioner
Others
V/S
The State Of Maharashtra, Through Its Secretary, ....Respondent
Tribal Development Department, Mumbai And 2 Others Anand Parchure Rohit M. Vaidya For Petitioner Copy Served To G.p. For R-1 To 3 A.g.p. For Respondents..
For Respondent
CORAM : SUNIL B. SHUKRE &
S.M. MODAK, JJ
DATE : 25th June, 2019
P.C. :
Heard. S.O. two weeks at the request of Shri A Parchure adv for petitioner.
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