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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(o) in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021

(o)“Shree Chitrakoot Dhaam Teerth Vikas Plan" means the plan prepared under this Acr for the development of the Chitrakoot region and for the development of infrastructure facilities for tourism and conservation of the Heritage, both tangible and intangible, in Chitrakoot region;