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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

NCT Delhi - Subsection

Section 175(1)(b) in The New Delhi Municipal Council Act, 1994

(b)to provide and set up all such appliances and fittings as may appear to the Chairperson necessary for the purposes of gathering and receiving the filth and other polluted and obnoxious matter from, and conveying the same off, the said premises and of effectually flushing such drain and every fixture connected therewith;