Supreme Court - Daily Orders
Shailesh Kumar Singh vs The State Of Uttar Pradesh on 15 June, 2021
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.13 Court 14 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 579/2021
SHAILESH KUMAR SINGH & ORS. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and IA No.63496/2021-EXEMPTION FROM FILING O.T. and
IA No.63497/2021-EXEMPTION FROM FILING AFFIDAVIT and IA
No.63495/2021-APPROPRIATE ORDERS/DIRECTIONS)
WITH
Diary No(s). 12441/2021 (XI)
(FOR ADMISSION and I.R. and IA No.64001/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.64002/2021-EXEMPTION FROM
FILING O.T. and IA No.64000/2021-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) and IA No.64003/2021-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT)
Date : 15-06-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
(VACATION BENCH)
For Petitioner(s) Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Sansriti Pathak, AOR
Ms. Preetika Dwivedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ms. Preetika Dwivedi, learned counsel appearing for the petitioner, submits that she had not made any request for hearing of the matter during vacation.
Signature Not VerifiedDigitally signed by Jayant Kumar Arora Date: 2021.06.15
List the matter in the second week of July, 2021.
16:44:19 IST Reason: (JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER