Punjab-Haryana High Court
Sanjeev Garg vs Megha Garg & Others on 22 October, 2013
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No.M-39840 of 2012 (O&M)
Date of decision: 22.10.2013
Sanjeev Garg
...Petitioner
Versus
Megha Garg & Others.
...Respondents
CORAM: HON'BLE MR.JUSTICE JITENDRA CHAUHAN
Present: Mr. Yogesh Saini, Advocate for the applicant/respondents.
Mr. Dinesh Kumar, Advocate for non-applicant/petitioner.
****
Jitendra Chauhan, J. (Oral)
On 30.08.2013, an amount of `5000/- was paid in cash to the learned counsel for the applicant/respondent. The remaining amount of `10,000/- is handed over to the learned counsel for the applicant/respondent in the Court today.
In view of the matter, the present petition is dismissed as having become infructuous.
22.10.2013 (JITENDRA CHAUHAN)
sumit.k JUDGE
Sumit Kumar
2013.10.23 16:50
I attest to the accuracy and
integrity of this document