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Punjab-Haryana High Court

Sanjeev Garg vs Megha Garg & Others on 22 October, 2013

Author: Jitendra Chauhan

Bench: Jitendra Chauhan

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                      CRM No.M-39840 of 2012 (O&M)
                                                      Date of decision: 22.10.2013

                    Sanjeev Garg
                                                                                    ...Petitioner

                                          Versus

                    Megha Garg & Others.
                                                                                 ...Respondents


                    CORAM: HON'BLE MR.JUSTICE JITENDRA CHAUHAN

                    Present:        Mr. Yogesh Saini, Advocate for the applicant/respondents.

                                    Mr. Dinesh Kumar, Advocate for non-applicant/petitioner.

                                                      ****

                    Jitendra Chauhan, J. (Oral)

On 30.08.2013, an amount of `5000/- was paid in cash to the learned counsel for the applicant/respondent. The remaining amount of `10,000/- is handed over to the learned counsel for the applicant/respondent in the Court today.

In view of the matter, the present petition is dismissed as having become infructuous.




                    22.10.2013                                    (JITENDRA CHAUHAN)
                    sumit.k                                              JUDGE




Sumit Kumar
2013.10.23 16:50
I attest to the accuracy and
integrity of this document