Supreme Court - Daily Orders
K. Balachandran (Dead) Thr. Lrs vs Central Provident Fund Commissioner on 24 September, 2024
ITEM NO.9 REGISTRAR COURT SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 4181/2024
K. BALACHANDRAN (DEAD) THR. LRS & ORS. Appellant(s)
VERSUS
CENTRAL PROVIDENT FUND COMMISSIONER . & ORS. Respondent(s)
Date : 24-09-2024 This appeal was called on for hearing today.
For Appellant(s)
For Respondent(s)
Mr. Vikram Hegde, AOR
Mr. Chitwan Sharma, Adv.
Mr. Naresh Kumar, AOR
Mr. C. K. Sasi, AOR
Mr. Desam Sudhakara Reddy, Adv.
Ms. Meena K Poulose, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on all the respondents. Earlier Ld. Counsel for all the appellants has been designated as Senior Advocate.
Appellant nos. 1.1, 4.1, 4.2, 5 and 7.4 have been served Signature Not Verified with alternative arrangement notice but none has Digitally signed by PRIYANKA MALIK Date: 2024.09.24 entered appearance.
15:56:15 IST Reason:
contd….-2-
Appellant nos. 1.2, 2, 3, 4.3, 6, 7.1 to 7.3, 7.5, 7.6 and 8 have not been served with alternative arrangement notice.
Since appellants are unserved and unrepresented, the matter be processed for listing before the Hon’ble Judge in Chambers for necessary directions.
SUJATA SINGH Registrar rd