Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(3) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974 (3)Class II internees shall be given a cup of tea in the morning as per scale given below :-Tea..........4 gmMilk.........60 mlSugar........8 gm.
