Section 1 in Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1989
1. Short title, extent, commencement and duration.
(1)This Act may be called the Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1989.(2)It extends to the whole of the State of Tamil Nadu.(3)It shall be deemed to have come into force on the 1st day of October 1986 and shall remain in force up to and inclusive of the 31st day of March 1990.(4)Upon the expiry of this Act, the provisions of section 8 of the Tamil Nadu General Clauses Act, 1891 (Tamil Nadu Act I of 1891) shall apply as if this Act had then been repealed by a Tamil Nadu Act.
