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State of Odisha - Section

Section 84 in The Orissa Cinemas (Regulation) Rules, 1964

84. Tents.

- Without prejudice to the generality of the foregoing rules, no tent, booth or similar structure shall be used for the purpose of a cinema exhibition if it is enclosed by a wall or walls which do not permit of adequate means of egress and which are erected within 30 feet of such tent, booth or similar structure.