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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2)(h) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(h)setting aside any order of dismissal of any representation for default or any order passed by it ex-parte ; and