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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(7)(vii) in Arunachal Pradesh Water Supply Act, 2015

(vii)Complaint against any licensed plumber to the competent authority, regarding violation of the provisions of this Act, shall be filed before the Executive Engineer, within thirty days, from the date of notice of the violation.