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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(1) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016

(1)The Deputy Director Technical shall in the event of non-compliant of any notice issued under Section 17, take such steps as may be necessary for the compliance of such notice.