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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(b) in Tamil Nadu Chit Funds Act, 1961

(b)if the foreman fails to give the security specified in section 12 [* * *] [The words 'or if he commits any such act in respect thereto as are calculated to impair materially the nature of the security or the value thereof' were omitted by section 4 of the Tamil Nadu Chit Funds (Amendment) Act, 1975 (Tamil Nadu Act 14 of 1975).], or