Patna High Court - Orders
Asutosh Kumar Verma @ Ashutosh Verma vs State Of Bihar on 2 February, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
CR. REV. No.142 of 2009
ASUTOSH KUMAR VERMA @ ASHUTOSH VERMA
Versus
STATE OF BIHAR
-----------
2 2.2.2009Put up this case after two weeks. Anilk.sinha (S.P.Singh,J.)