(5)Sources of Drugs, family or group characteristics and drug relationship.(ii)Comparative Materia Medica. - Comparative study of symptoms, drug pictures and therapeutic indications of all drugs.III. Repertory:(i)Repertories and Repertorisation: -(a)Case Taking and Processing;(b)Source and origin of the Repertory;(c)Different types of Repertories;(d)Merits and demerits of Repertories;(e)Methods of Repertorisation.IV. Homoeopathic Pharmacy:(i)Basics of Homoeopathic Pharmacy;(ii)Standardization of drugs and vehicles;(iii)Homoeopathic Drug proving;(iv)Drug Laws and legislation relating to Homoeopathic Pharmacy: -A basic idea about the Drugs and Cosmetic Act, 1940 (23 of 1940); The Prevention of illicit traffic in Narcotic Drugs and Psychotropic Substances Act, 1988, (46 of 1988); The Drugs (Control) Act, 1950, (25 of 1950); The Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954 (21 of 1954); The Medicinal and Toilet Preparation (Excise Duties) Act, 1955 (16 of 1955); The Poisons Act, 1919 (12 of 1919); The Homoeopathy Central Council Act, 1973 (59 of 1973); and The Pharmacy Act, 1948, (6 of 1948);A general idea about the rules regulations made under the aforesaid Central Acts on the subject and concerned State Acts, rules and regulations;(v)Industrial Pharmacy.V. Practice of Medicine:(i)General Medicine including Tropical Medicine;(ii)Miasmatic Study of Diseases, cases, medicines;(iii)Diagnostic procedures;(iv)Practice of Homoeopathy in General Medicine including Tropical Medicine;(v)Scope and limitations of Homoeopathy in the management of disorders related to life threatening diseases.VI. Paediatrics:(i)Diseases of children including nutritional, behavioral disorders, Preventive aspects of Pediatrics;(ii)Miasmatic Study of Diseases, cases, medicines;(iii)Diagnostic procedures;(iv)Practice of Homoeopathy in Pediatrics.VII. Psychiatry:(i)Applied Psychiatry;(ii)Miasmatic Study of Diseases, cases, medicines;(iii)Diagnostic Procedures;(iv)Practice of Homoeopathy in Psychiatry.]
