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State of Punjab - Section

Section 6 in Punjab Superior Judicial Service Rules, 2007

6. Examination Fee.

(1)Fee for admission to the examination shall be such as may be specified by the High Court, by notification published in the Official Gazette from time to time, subject to the maximum of Rs. 1,000 for general category and Rs. 500 for reserved category candidates which shall be in the form as is specified by the High Court from time to time.
(2)The aforesaid fee shall be paid into the Government Treasury by the High Court.Part-II Method of Appointment