Section 32(iv) in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999
(iv)who, after being warned by any 'such toll-collector, lessee or assistant not to do so, goes or takes any animals, Vehicles or other things into any ferry boat, or upon, any bridge, at such a ferry, which is in such a state or so loaded as to endanger life or property; or
