Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(1)The superintendence, direction and control of the preparation of the list of voters, and conduct of elections to a Marketing Committee and tire Board shall vest in the Director. *