Section 8(1)(a) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982

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Union of India - Subsection

Section 8(1)(a) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982

(a)where a direction has been made by the Central Government under sub-section (1) of section (1) of section 5, vest inn the Government company specified in such direction; or

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Union of India - Subsection

Section 8(1)(a) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982