Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 38 in The Finance Act, 2017

38. Amendment of section 87A.

- In section 87A of the Income-tax Act, with effect from the 1st day of April, 2018,-
(a)for the words "five hundred thousand rupees", the words "three hundred fifty thousand rupees" shall be substituted;
(b)for the words "five thousand rupees" [as substituted by section 46 of the Finance Act, 2016], the words "two thousand five hundred rupees" shall be substituted.