Karnataka High Court
N Muniraja vs The Director on 29 May, 2019
Author: P.B.Bajanthri
Bench: P.B.Bajanthri
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF MAY 2019
BEFORE
THE HON'BLE MR.JUSTICE P.B.BAJANTHRI
WRIT PETITION NO.946 OF 2019 (S-TR)
BETWEEN:
N.MUNIRAJA,
S/O NARAYANAPPA
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
BENSON TOWN O & M UNIT
E-1 SUB-DIVISION, BESCOM,
BENGALURU - 560 046. ...PETITIONER
(By Sri VIRUPAKSHAIAH.P.H., ADVOCATE)
AND:
1. THE DIRECTOR
(ADMINISTRATION & HUMAN RESOURCES)
KPTCL, CORPORATE OFFICE,
KAVERI BHAWAN,
BENGALURU - 560 009.
2. THE GENERAL MANAGER,
(ADMINISTRATION & HUMAN RESOURCES)
CORPORATE OFFICE, BESCOM
K.R.CIRCLE,
BENGALURU - 560 009. ...RESPONDENTS
2
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-2
AUTHORITY TO CONSIDER THE REPRESENTATIONS DATED
27.12.2018 VIDE ANNEXURE-B AND 07.01.2019 VIDE
ANNEXURE-C FILED BY THE PETITIONER HEREIN AND PASS
APPROPRIATE ORDER OF REPOSTING IN TERMS OF THE
TRANSFER ORDER DATED 26.12.2018 PASSED BY R-1
AUTHORITY VIDE ANNEXURE-A.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner has filed a memo dated 29.05.2019 seeking leave of this Court to withdraw the writ petition.
2. Memo is placed on record. Accordingly, the writ petition is dismissed as withdrawn.
Sd/-
JUDGE DH