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Karnataka High Court

N Muniraja vs The Director on 29 May, 2019

Author: P.B.Bajanthri

Bench: P.B.Bajanthri

                          1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 29TH DAY OF MAY 2019

                       BEFORE

         THE HON'BLE MR.JUSTICE P.B.BAJANTHRI

        WRIT PETITION NO.946 OF 2019 (S-TR)


BETWEEN:

N.MUNIRAJA,
S/O NARAYANAPPA
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
BENSON TOWN O & M UNIT
E-1 SUB-DIVISION, BESCOM,
BENGALURU - 560 046.                    ...PETITIONER

(By Sri VIRUPAKSHAIAH.P.H., ADVOCATE)


AND:

1.   THE DIRECTOR
     (ADMINISTRATION & HUMAN RESOURCES)
     KPTCL, CORPORATE OFFICE,
     KAVERI BHAWAN,
     BENGALURU - 560 009.

2.   THE GENERAL MANAGER,
     (ADMINISTRATION & HUMAN RESOURCES)
     CORPORATE OFFICE, BESCOM
     K.R.CIRCLE,
     BENGALURU - 560 009.            ...RESPONDENTS
                               2



     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-2
AUTHORITY TO CONSIDER THE REPRESENTATIONS DATED
27.12.2018 VIDE ANNEXURE-B AND 07.01.2019 VIDE
ANNEXURE-C FILED BY THE PETITIONER HEREIN AND PASS
APPROPRIATE ORDER OF REPOSTING IN TERMS OF THE
TRANSFER ORDER DATED 26.12.2018 PASSED BY R-1
AUTHORITY VIDE ANNEXURE-A.

     THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:


                           ORDER

Learned counsel for the petitioner has filed a memo dated 29.05.2019 seeking leave of this Court to withdraw the writ petition.

2. Memo is placed on record. Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

JUDGE DH