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[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(b) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(b)in an application made in accordance with Section 6 for a licence is pending on the expiry of the period specified in Clause (a), till the disposal of such application under Subsection (2) of Section 7.