Bombay High Court
Inditrade Fincorp Ltd (Formerly Known ... vs K. K. Enterprises And 2 Ors on 23 February, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION LODGING NO. 10253 OF 2022
Inditrade Fincorp Ltd (formerly Known As Jrg ....PETITIONER
Fincorp Ltd)
V/S
K. K. Enterprises And 2 Ors ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 23rd February, 2023 P.C. :
Due to paucity of time, stand over to 16/03/2023. Interim order, if any, to continue till then.
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