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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(14)(ii) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(ii)When any old age home ceases to function under Rule 19 (14) (i) the Registration Authority may direct that any inmate of such home shall be-