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State of Jharkhand - Section

Section 11A in The Bihar Electricity Duty Rules, 1949

11A. [ Prescribed authority under Section 5A. [Substituted by Notification No. M.S-12/66-12961 F.T.dated 15.11.1966.]

- Assistant Commissioner or Superintendent or Assistant Superintendent, shall be, the prescribed authority for the purpose of sub-section (1) of Section 5A.]