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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(2)If the person associated with the Board, under sub-rule (1) happens to be a non-official, he shall be entitled to get a fee of rupees two hundred for each day of actual meeting of the Board in which he is so associated and for each day of the actual work for any of the work of the Board. This will be excluding traveling allowance as permissible to Grade-I officer of the Board.