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Himachal Pradesh High Court

Ashok Kumar vs . Hrtc & Another on 24 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ashok Kumar vs. HRTC & another .

Execution Petition No.304 of 2021 24.03.2022 Present: Mr.Hamender Singh Chandel, Advocate, for the petitioner.

Mr.Angrez Kapur, Advocate, vice Mr.Vir Bahadur Verma, Advocate, for the respondents.

Mr.Angrez Kapur, learned counsel, appearing under instructions of original counsel Mr.Vir Bahadur Verma, Advocate, submits that order stands complied with.

r Whereas, learned counsel for the petitioner submits that though all other payments have been made to the petitioner, but interest on delayed payment of pension, has not been paid.

Learned counsel for the respondents seeks time to have instructions in this regard.

Accepting his prayer, matter is adjourned.

As prayed, list on 05.05.2022.

(Vivek Singh Thakur) Judge March 24, 2022 (Purohit) ::: Downloaded on - 24/03/2022 20:14:45 :::CIS