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[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of Chattisgarh - Subsection

Section 204(2)(v) in The Chhattisgarh Motor Vehicles Rules, 1994

(v)Requiring the owner of the land or local body or the State Transport Undertaking as the case may be, to arrange for the free supply of drinking water for passengers including intending passengers;