Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 149] [Entire Act] State of Haryana - Subsection Section 149(1) in Haryana Municipal Corporation Act, 1994 (1)The Government may by order exempt in whole or in Part from the payment of any tax any person or class of persons or any property or description of property.